Mahipat vs Harish Chandra And 4 Others
2014 Latest Caselaw 6737 ALL

Citation : 2014 Latest Caselaw 6737 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Mahipat vs Harish Chandra And 4 Others on 19 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50871 of 2014
 

 
Petitioner :- Mahipat
 
Respondent :- Harish Chandra And 4 Others
 
Counsel for Petitioner :- Kuldip Shanker Amist
 
Counsel for Respondent :- Madan Mohan
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up this matter on Tuesday, i.e. 23.9.2014, as fresh.

Order Date :- 19.9.2014

SKM

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