Gulab Chand Dubey vs Union Of India And 3 Ors
2014 Latest Caselaw 6726 ALL

Citation : 2014 Latest Caselaw 6726 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Gulab Chand Dubey vs Union Of India And 3 Ors on 19 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50535 of 2014
 

 
Petitioner :- Gulab Chand Dubey
 
Respondent :- Union Of India And 3 Ors
 
Counsel for Petitioner :- P.N. Tripathi
 
Counsel for Respondent :- A.S.G.I.,N.P. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

On the facts, submission as made and the grounds so taken in the writ petition, we are of the view that matter needs disposal after getting response from the respondents.

Sri U.S Singh, learned Central Government Standing Counsel has has filed appearance on behalf of respondents 1 to 2. Sri N.P. Singh, learned Advocate has accepted notice on behalf of respondents 3 and 4.

Counter affidavit may be filed by the next date.

List this petition after six weeks.

It is made clear that this court has not granted any stay as on date.

Order Date :- 19.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)