Om Pal Alias Pandit vs State Of U.P.
2014 Latest Caselaw 6721 ALL

Citation : 2014 Latest Caselaw 6721 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Om Pal Alias Pandit vs State Of U.P. on 19 September, 2014

Bench: Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9398 of 2014
 

 
Applicant :- Om Pal Alias Pandit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Khalil
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Anil Kumar Sharma,J.

Case has been taken up in the revised list. Counsel for the applicant is not present.

The bail application is dismissed for non prosecution.

Order Date :- 19.9.2014

Download the LatestLaws.com Mobile App