Deepak Bajaj vs Union Of India
2014 Latest Caselaw 6720 ALL

Citation : 2014 Latest Caselaw 6720 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Deepak Bajaj vs Union Of India on 19 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18322 of 2014
 

 
Applicant :- Deepak Bajaj
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- Ashutosh Tripathi,R R Singh
 
Counsel for Opposite Party :- D.K.S. Raghuvanshi,A.G.A.
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned counsel for the applicant, list in the week commencing 13th October, 2014.

Order Date :- 19.9.2014

Ajay

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