Kamal Kishore Rathore vs State Of U.P. And 4 Ors
2014 Latest Caselaw 6719 ALL

Citation : 2014 Latest Caselaw 6719 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Kamal Kishore Rathore vs State Of U.P. And 4 Ors on 19 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 50718 of 2014
 

 
Petitioner :- Kamal Kishore Rathore
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Uday Bhan Mishra,Ashok Khare,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,G.K. Chand
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up on 23.9.2014 in the additional cause list.

Order Date :- 19.9.2014

SKS

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