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Jayendra Pal Singh vs State Of U.P. And 4 Ors
2014 Latest Caselaw 6714 ALL

Citation : 2014 Latest Caselaw 6714 ALL
Judgement Date : 19 September, 2014

Allahabad High Court
Jayendra Pal Singh vs State Of U.P. And 4 Ors on 19 September, 2014
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 50720 of 2014
 

 
Petitioner :- Jayendra Pal Singh
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Siddhartha Varma,U.S. Upadhyay
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Ot the joint request of counsel for the parties, put up this case on 24.9.2014 in the additional cause list.

Order Date :- 19.9.2014

SKS

 

 

 
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