Ameeruddin vs State Of U.P. And Another
2014 Latest Caselaw 6713 ALL

Citation : 2014 Latest Caselaw 6713 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Ameeruddin vs State Of U.P. And Another on 19 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 50475 of 2014
 

 
Petitioner :- Ameeruddin
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Mohammad Israr
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned standing counsel appears for respondent nos. 1 and 2. He may file counter affidavit within three weeks. Rejoinder affidavit, if any, may be filed a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 19.9.2014

SKS

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