Munsi vs State Of U.P.
2014 Latest Caselaw 6710 ALL

Citation : 2014 Latest Caselaw 6710 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Munsi vs State Of U.P. on 19 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20908 of 2014
 

 
Applicant :- Munsi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- T.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri T.K. Mishra, learned counsel for the applicant.

List after two weeks.

Order Date :- 19.9.2014

Ajay

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