Sushil Kumar vs State Of U.P.
2014 Latest Caselaw 6706 ALL

Citation : 2014 Latest Caselaw 6706 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Sushil Kumar vs State Of U.P. on 19 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16799 of 2014
 

 
Applicant :- Sushil Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Atul Kumar,Alka Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

List after three weeks before appropriate Bench.

Order Date :- 19.9.2014

Ajay

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