Shiv Kumar Gupta vs State Of U.P. & Others
2014 Latest Caselaw 6702 ALL

Citation : 2014 Latest Caselaw 6702 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Shiv Kumar Gupta vs State Of U.P. & Others on 19 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Recall/Restoraiton Application No. 32977 of 2013
 
In
 

 
Case :- WRIT - A No. - 799 of 2003
 

 
Petitioner :- Shiv Kumar Gupta
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ashok Kumar Verma,Dinesh Chandra Mishra
 
Counsel for Respondent :- C.S.C.,C.K. Parekh,V.N. Srivastava,Viveka Nand Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

For the reasons mentioned in paragraph no. 2 of the affidavit, the recall application is allowed.

The order dated 19.07.2013 is recalled and the writ peition is restored to its original number.

List this case before appropritate bench.

Order Date :- 19.9.2014

SKS

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