Zakir vs Ayub And 8 Others
2014 Latest Caselaw 6695 ALL

Citation : 2014 Latest Caselaw 6695 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Zakir vs Ayub And 8 Others on 19 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50869 of 2014
 

 
Petitioner :- Zakir
 
Respondent :- Ayub And 8 Others
 
Counsel for Petitioner :- Satyendra Narayan Singh,Shiv Prakash Tiwari
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to the respondents returnable at an early date.

Learned counsel for the petitioner will take steps for service of notice upon the respondents within a week.

List after service of notice.

Order Date :- 19.9.2014

SKM

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