Pankaj Singh vs State Of U.P. Thru Its Secy. ...
2014 Latest Caselaw 6694 ALL

Citation : 2014 Latest Caselaw 6694 ALL
Judgement Date : 19 September, 2014

Allahabad High Court

Pankaj Singh vs State Of U.P. Thru Its Secy. ... on 19 September, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - A No. - 17445 of 2009
 

 
Petitioner :- Pankaj Singh
 
Respondent :- State Of U.P. Thru Its Secy. (Secondary Edu.) & Anr
 
Counsel for Petitioner :- R.M. Saggi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

Arguments heard.

Judgment reserved.

Order Date :- 19.9.2014

Hasnain

( Attau Rahman Masoodi, J.)

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