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Gaya Prasad Sahu vs State Of U.P.
2014 Latest Caselaw 6670 ALL

Citation : 2014 Latest Caselaw 6670 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Gaya Prasad Sahu vs State Of U.P. on 18 September, 2014
Bench: Imtiyaz Murtaza, Karuna Nand Bajpayee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 4993 of 2012
 

 
Appellant :- Gaya Prasad Sahu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Smt. Usha Srivastava,Lal Chandra Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Karuna Nand Bajpayee,J.

List in the next cause list along with criminal appeal nos.157 of 2013 and 193 of 2013, showing the name of Sri Pradeep Kumar Mishra as counsel for the appellant.

Order Date :- 18.9.2014

Rkb

 

 

 
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