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Union Of India , N.C.R. Allahabad ... vs Smt. Rukmani And 4 Ors
2014 Latest Caselaw 6666 ALL

Citation : 2014 Latest Caselaw 6666 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Union Of India , N.C.R. Allahabad ... vs Smt. Rukmani And 4 Ors on 18 September, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50159 of 2014
 

 
Petitioner :- Union Of India , N.C.R. Allahabad And 3 Ors
 
Respondent :- Smt. Rukmani And 4 Ors
 
Counsel for Petitioner :- A.K. Gaur
 
Counsel for Respondent :- B.N. Singh,D.P. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 25th September,2014, as fresh.

Order Date :- 18.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

 

 

 
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