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Manohar Lal vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 6661 ALL

Citation : 2014 Latest Caselaw 6661 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Manohar Lal vs The State Of U.P Thru Principal ... on 18 September, 2014
Bench: Ravindra Singh, Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
C.M. Application No. 91739 of 2014
 
IN
 

 
Case :- MISC. BENCH No. - 8700 of 2014
 

 
Petitioner :- Manohar Lal
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- M.P Rao
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Ashwani Kumar Singh,J.

Heard learned counsel for the applicant and learned A.G.A.

After perusing the record the order dated 06.09.2014 is hereby corrected by mentioning S.P. Barabanki in place of S.S.P. Lucknow in the fifth line of the third para of the order.

Accordingly this correction application is allowed.

Order Date :- 18.9.2014

RPD

 

 

 
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