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Akhilesh Kumar vs State Of U.P.& Another
2014 Latest Caselaw 6660 ALL

Citation : 2014 Latest Caselaw 6660 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Akhilesh Kumar vs State Of U.P.& Another on 18 September, 2014
Bench: Sheo Kumar Singh, Dinesh Maheshwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 24956 of 2013
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Yashwant Varma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As prayed, put up this matter on 10th October, 2014, in the additional cause list.

Order Date :- 18.9.2014

M.A.A.

( Dinesh Maheshwari, J.) ( S.K. Singh, J.)

 

 

 
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