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Smt. Mithlesh Kumari Mishra vs Shivraj Singh And Others
2014 Latest Caselaw 6655 ALL

Citation : 2014 Latest Caselaw 6655 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Smt. Mithlesh Kumari Mishra vs Shivraj Singh And Others on 18 September, 2014
Bench: Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 559 of 1990
 

 
Appellant :- Smt. Mithlesh Kumari Mishra
 
Respondent :- Shivraj Singh And Others
 
Counsel for Appellant :- S.C. Verma
 
Counsel for Respondent :- Pradeep Kumar
 

 
Hon'ble Dinesh Gupta,J.

List revised. No one is present to press the appeal.

Hence, the appeal is dismissed for non-prosecution.

Order Date :- 18.9.2014

SKS

 

 

 
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