Pawanesh Pandey vs State Of U.P.
2014 Latest Caselaw 6652 ALL

Citation : 2014 Latest Caselaw 6652 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Pawanesh Pandey vs State Of U.P. on 18 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22542 of 2014
 

 
Applicant :- Pawanesh Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Kant Shukla,Kameshwar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA which is taken on record.

Heard Sri Krishna Kant Shukla, learned counsel for the applicant and Sri R.K. Maurya, learned AGA for the State.

Looking to the nature of allegations made against the applicant and recovery of Rs. 2,00,000/- from the applicant, list after three weeks.

Order Date :- 18.9.2014

Ajay

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