Raghunandan vs State Of U.P.
2014 Latest Caselaw 6636 ALL

Citation : 2014 Latest Caselaw 6636 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Raghunandan vs State Of U.P. on 18 September, 2014

Bench: Imtiyaz Murtaza, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5672 of 2011
 

 
Appellant :- Raghunandan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rohit Singh,R.P.S Chauhan,Ram Singh Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Karuna Nand Bajpayee,J.

Learned A.G.A. is directed to find out any appeal on behalf of co-accused Bhunesh alias Navnesh is filed or not.

List in the next cause list.

Order Date :- 18.9.2014

Rkb

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