Smt. Sarla Goel And 5 Others vs State Of U.P. And 3 Others
2014 Latest Caselaw 6629 ALL

Citation : 2014 Latest Caselaw 6629 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Smt. Sarla Goel And 5 Others vs State Of U.P. And 3 Others on 18 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50359 of 2014
 

 
Petitioner :- Smt. Sarla Goel And 5 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Lay before another Bench after taking nomination from Hon'ble the Chief Justice preferably by Monday i.e., on 22.9.2014 as fresh.

Order Date :- 18.9.2014

SKM

Download the LatestLaws.com Mobile App