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Jumma Khan vs State Of U.P.
2014 Latest Caselaw 6621 ALL

Citation : 2014 Latest Caselaw 6621 ALL
Judgement Date : 18 September, 2014

Allahabad High Court
Jumma Khan vs State Of U.P. on 18 September, 2014
Bench: Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 61 of 1993
 

 
Appellant :- Jumma Khan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.C. Tripathi
 
Counsel for Respondent :- Amit Saxena
 

 
Hon'ble Dinesh Gupta,J.

Passed over on the illness slip of Sri Amit Saxena, learned counsel for the respondent.

Order Date :- 18.9.2014

SKS

 

 

 
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