Ravindra Nath Yadav vs State Of U.P.Thru Principal ...
2014 Latest Caselaw 6610 ALL

Citation : 2014 Latest Caselaw 6610 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Ravindra Nath Yadav vs State Of U.P.Thru Principal ... on 18 September, 2014

Bench: Arun Tandon, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Modification Application No.310295 of 2014
 
                            In 
 

 
Case :- WRIT - A No. - 14617 of 2013
 

 
Petitioner :- Ravindra Nath Yadav
 
Respondent :- State Of U.P.Thru Principal Secretary & Anr.
 
Counsel for Petitioner :- G.K.Singh,Chandan Sharma,Mohammad Akram,Santosh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Manish Goyal,Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Akhtar Husain Khan,J.

No case is made out for the modification of order dated 21.8.2014. Modification application is rejected.

Order Date :- 18.9.2014

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