Citation : 2014 Latest Caselaw 6606 ALL
Judgement Date : 18 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 50381 of 2014 Petitioner :- Manoj Respondent :- Smt. Ombiri Counsel for Petitioner :- Anand Kumar Singh,L.K. Sharma Hon'ble Abhinava Upadhya,J.
Issue notice to the respondent returnable at an early date.
Learned counsel for the petitioner will take steps for service of notice upon the respondent within a week.
List after service of notice.
Order Date :- 18.9.2014
SKM
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