Ram Kripal vs Smt. Javitri Devi And 6 Others
2014 Latest Caselaw 6604 ALL

Citation : 2014 Latest Caselaw 6604 ALL
Judgement Date : 18 September, 2014

Allahabad High Court

Ram Kripal vs Smt. Javitri Devi And 6 Others on 18 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 50389 of 2014
 

 
Petitioner :- Ram Kripal
 
Respondent :- Smt. Javitri Devi And 6 Others
 
Counsel for Petitioner :- V.K. Jaiswal
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Tuesday, i.e. 23.9.2014, as fresh.

Order Date :- 18.9.2014

SKM

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