Vishwanath Prasad Jaiswal And ... vs Vijai Kumarjaiswal And Ors
2014 Latest Caselaw 6587 ALL

Citation : 2014 Latest Caselaw 6587 ALL
Judgement Date : 17 September, 2014

Allahabad High Court

Vishwanath Prasad Jaiswal And ... vs Vijai Kumarjaiswal And Ors on 17 September, 2014

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 1026 of 1997
 

 
Appellant :- Vishwanath Prasad Jaiswal And Others
 
Respondent :- Vijai Kumarjaiswal And Ors
 
Counsel for Appellant :- Rahul Sripat,A.K. Rai,A.K. Singh,Ajay Kumar,M.K. Gupta,Navin Sinha,R.N. Singh,S.K. Pandey,Udai Chandani,Vijay Kumar,Vipin Sinha
 
Counsel for Respondent :- A.K. Rai,Ajit Kumar,Ashok K. Pandey,C.K.Parekh,S.N. Singh,Sanjay Singh,V.K. Singh
 

 
Hon'ble Dinesh Gupta,J.

Passed over on the illness slip of Sri C.K. Parekh, counsel for the respondent.

Order Date :- 17.9.2014

SKS

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