Arvind Kumar Tiwari vs Smt.Nisha Tiwari @ Nisha Pandey
2014 Latest Caselaw 6581 ALL

Citation : 2014 Latest Caselaw 6581 ALL
Judgement Date : 17 September, 2014

Allahabad High Court

Arvind Kumar Tiwari vs Smt.Nisha Tiwari @ Nisha Pandey on 17 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 221 of 2014
 

 
Appellant :- Arvind Kumar Tiwari
 
Respondent :- Smt.Nisha Tiwari @ Nisha Pandey
 
Counsel for Appellant :- P.S. Chauhan
 
Counsel for Respondent :- V.B.Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Both the parties appeared in person along with their counsel. We feel that both should be allowed some time to reconcile their dispute.

List on 27.10.2014.

Order Date :- 17.9.2014

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