Ram Gopal Shukla vs Naseem Ahmad Hashmi
2014 Latest Caselaw 6573 ALL

Citation : 2014 Latest Caselaw 6573 ALL
Judgement Date : 17 September, 2014

Allahabad High Court

Ram Gopal Shukla vs Naseem Ahmad Hashmi on 17 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1389 of 2014
 

 
Appellant :- Ram Gopal Shukla
 
Respondent :- Naseem Ahmad Hashmi
 
Counsel for Appellant :- S.P. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put up on 25.9.2014 as fresh. The appellant may file the disability certificate and other documents to substantiate the permanent disability and due to which there is a loss of income.

Order Date :- 17.9.2014

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