Sharaft Ali vs State Of U.P. And 4 Others
2014 Latest Caselaw 6569 ALL

Citation : 2014 Latest Caselaw 6569 ALL
Judgement Date : 17 September, 2014

Allahabad High Court

Sharaft Ali vs State Of U.P. And 4 Others on 17 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 16646 of 2014
 

 
Applicant :- Sharaft Ali
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- V.P. Gupta,Shilpa Ahuja
 
Counsel for Opposite Party :- Govt. Advocate,V.N.Misra
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant and learned AGA are present.

Sri V.N.Misra, learned counsel for the complainant is not present.

List after two weeks.

Order Date :- 17.9.2014

Ajay

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