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Smt. Ram Kumari 8041(S/S)2010 vs State Of U.P.Throu Prin.Secy. ...
2014 Latest Caselaw 6544 ALL

Citation : 2014 Latest Caselaw 6544 ALL
Judgement Date : 16 September, 2014

Allahabad High Court
Smt. Ram Kumari 8041(S/S)2010 vs State Of U.P.Throu Prin.Secy. ... on 16 September, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 268 of 2012
 

 
Appellant :- Smt. Ram Kumari 8041(S/S)2010
 
Respondent :- State Of U.P.Throu Prin.Secy. Irrigation Lko.And Ors.
 
Counsel for Appellant :- P.S.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

Vide order dated 26.8.2014, learned Standing Counsel was directed to produce the record.

Learned Standing Counsel submits that records are not available.

As prayed, list the appeal on 16.10.2014, on which date, records shall be produced as directed earlier.

Order Date :- 16.9.2014

Ajit/-

 

 

 
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