Dev Singh And Another vs State Of U.P.
2014 Latest Caselaw 6537 ALL

Citation : 2014 Latest Caselaw 6537 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Dev Singh And Another vs State Of U.P. on 16 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 5828 of 2006
 

 
Appellant :- Dev Singh And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.S. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Learned A.G.A. prays for and is allowed three weeks time to file counter affidavit to Criminal Misc. Application No.262692 of 2010.

List thereafter.

Order Date :- 16.9.2014

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