Rajendra Singh And 7 Ors vs State Of U.P. And 8 Ors
2014 Latest Caselaw 6530 ALL

Citation : 2014 Latest Caselaw 6530 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Rajendra Singh And 7 Ors vs State Of U.P. And 8 Ors on 16 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 48103 of 2014
 

 
Petitioner :- Rajendra Singh And 7 Ors
 
Respondent :- State Of U.P. And 8 Ors
 
Counsel for Petitioner :- Krishna Mohan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, dilink this writ petition with WP A No. 38857 of 2013 (Mohd. Shahid Khan Vs. State of UP and others) and connect with WP A No. 38857 of 2014 (Veer Pal Singh and others Vs. State of UP and others).

Order Date :- 16.9.2014

SKS

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