Chandra Bhan vs State Of U.P. And 4 Ors
2014 Latest Caselaw 6529 ALL

Citation : 2014 Latest Caselaw 6529 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Chandra Bhan vs State Of U.P. And 4 Ors on 16 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 49483 of 2014
 

 
Petitioner :- Chandra Bhan
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Jamal Khan
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner connect with WP A No. 38851 of 2014 (Raj Nath Ram and16 others Vs. State of UP and 7 others.

Order Date :- 16.9.2014

SKS

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