Atul Kumar Shukla & Others vs Managing Director, U.P.State ...
2014 Latest Caselaw 6514 ALL

Citation : 2014 Latest Caselaw 6514 ALL
Judgement Date : 16 September, 2014

Allahabad High Court

Atul Kumar Shukla & Others vs Managing Director, U.P.State ... on 16 September, 2014

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 22105 of 2001
 

 
Petitioner :- Atul Kumar Shukla & Others
 
Respondent :- Managing Director, U.P.State Sugar Corporation Ltd. & Others
 
Counsel for Petitioner :- T.R.Shukla,B S Pandey,Bushra Maryam,Chandan Sharma,K.P.Agarlwal,Ms Sumit Rani Gupta,R.B. Yadav,S.K. Srivastava
 
Counsel for Respondent :- R.K.Srivastava,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case in the next cause list.

Order Date :- 16.9.2014

SKS

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