Yogesh Kumar vs Smt. Mithilesh Mishra
2014 Latest Caselaw 6500 ALL

Citation : 2014 Latest Caselaw 6500 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Yogesh Kumar vs Smt. Mithilesh Mishra on 15 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 317 of 2014
 

 
Appellant :- Yogesh Kumar
 
Respondent :- Smt. Mithilesh Mishra
 
Counsel for Appellant :- Rajiv Lochan Shukla
 
Counsel for Respondent :- K.K. Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The appellant appears in person. The respondent could not come. Learned counsel for the respondent states that due to some unavoidable reason, the respondent could not come.

List on 14.10.2014. On that day, both the parties shall appear in person.

Order Date :- 15.9.2014

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