Bhagwan Das And Another vs State Of U.P.
2014 Latest Caselaw 6485 ALL

Citation : 2014 Latest Caselaw 6485 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Bhagwan Das And Another vs State Of U.P. on 15 September, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25100 of 2014
 

 
Applicant :- Bhagwan Das And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiv Datt Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri R.K. Maurya, learned AGA prays for and is granted three weeks further time to file viscera report in compliance of the Court's order dated 07.08.2014.

List after three weeks.

Order Date :- 15.9.2014

Ajay

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