Citation : 2014 Latest Caselaw 6468 ALL
Judgement Date : 15 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24335 of 2014 Applicant :- Vidhush Khiwal @ Vidhush Sharma Opposite Party :- State Of U.P. Counsel for Applicant :- D.R. Chaudhary Counsel for Opposite Party :- Govt. Advocate Hon'ble Ramesh Sinha,J.
As prayed by learned counsel for the applicant, list after two weeks.
Order Date :- 15.9.2014
Ajay
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