Smt. Gita vs Ravikant
2014 Latest Caselaw 6460 ALL

Citation : 2014 Latest Caselaw 6460 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Smt. Gita vs Ravikant on 15 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 386 of 2014
 

 
Appellant :- Smt. Gita
 
Respondent :- Ravikant
 
Counsel for Appellant :- P.N. Srivastava,Suresh Srivastava
 
Counsel for Respondent :- Sameer Jain
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The respondent appeared in person along with his counsel. Learned counsel for the appellant states that due to some unavoidable reason, the appellant could not come.

On the request of learned counsel for both the parties, list on 14.10.2014. On that day, both the parties shall appear in person.

Order Date :- 15.9.2014

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