Varsha Singh vs Dhirendra Vikram Singh And ...
2014 Latest Caselaw 6459 ALL

Citation : 2014 Latest Caselaw 6459 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Varsha Singh vs Dhirendra Vikram Singh And ... on 15 September, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 100 of 2014
 

 
Appellant :- Varsha Singh
 
Respondent :- Dhirendra Vikram Singh And Another
 
Counsel for Appellant :- Akhilanand Pandey,Ashok Bhatnagar,S.C. Varma
 
Counsel for Respondent :- Dinesh Kr. Mishra,Dinesh Kumar Singh,Navin Sinha,R.P.S. Parihar,Satyendra Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

The appellant appeared along with her counsel. Neither the counsel for the respondent nor the respondent is present.

List on 15.10.2014. Till the next date of listing, interim order shall continue.

Order Date :- 15.9.2014

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