Bhajan Lal (Since Deceased) & 4 ... vs Sri Shyam Sundar Agrawal
2014 Latest Caselaw 6457 ALL

Citation : 2014 Latest Caselaw 6457 ALL
Judgement Date : 15 September, 2014

Allahabad High Court

Bhajan Lal (Since Deceased) & 4 ... vs Sri Shyam Sundar Agrawal on 15 September, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 68664 of 2013
 

 
Petitioner :- Bhajan Lal (Since Deceased) & 4 Others
 
Respondent :- Sri Shyam Sundar Agrawal
 
Counsel for Petitioner :- Divakar Rai Sharma
 
Counsel for Respondent :- Dinesh Kumar
 

 
Hon'ble Pankaj Mithal,J.

As prayed, a week's time is allowed to file rejoinder affidavit.

Stay order granted earlier shall remain in operation till the next date of listing.

Order Date :- 15.9.2014

SKS

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