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Anwar Ahmad vs Mohd. Imtiyaz
2014 Latest Caselaw 6456 ALL

Citation : 2014 Latest Caselaw 6456 ALL
Judgement Date : 15 September, 2014

Allahabad High Court
Anwar Ahmad vs Mohd. Imtiyaz on 15 September, 2014
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 34647 of 2014
 

 
Petitioner :- Anwar Ahmad
 
Respondent :- Mohd. Imtiyaz
 
Counsel for Petitioner :- Manish Tandon,Atul Dayal
 
Counsel for Respondent :- Abu Bakht,P.K.Jain
 

 
Hon'ble Pankaj Mithal,J.

Despite time being allowed for filing counter affidavit, no counter affidavit has been filed.

Counsel for the respondents is directed to file counter affidavit within two weeks.

Stay order granted earlier on 9.7.2014 shall continue to remain in operation till further orders of this Court.

Order Date :- 15.9.2014

SKS

 

 

 
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