Dr.Ajay Kumar Singh vs State Of U.P. And Others
2014 Latest Caselaw 6440 ALL

Citation : 2014 Latest Caselaw 6440 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Dr.Ajay Kumar Singh vs State Of U.P. And Others on 12 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 60777 of 2012
 

 
Petitioner :- Dr.Ajay Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.P.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Supplementary affidavit and rejoinder affidavit which are said to have been filed on 31.1.2014 are not on record. Office is to trace the same and place the same on record.

As prayed, list this matter in the next cause list.

Order Date :- 12.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App