Om Sharan Dubey Alias Guddu vs State Of U.P.
2014 Latest Caselaw 6439 ALL

Citation : 2014 Latest Caselaw 6439 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Om Sharan Dubey Alias Guddu vs State Of U.P. on 12 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 780 of 2014
 

 
Appellant :- Om Sharan Dubey Alias Guddu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Atul Kumar Tiwari,Brijesh Sahai,Mamphool Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

Learned A.G.A. filed written objection and counter affidavit which are taken on record.

Learned counsel for the appellant prays for and is allowed three days time to file rejoinder affidavit.

List in the next cause list.

Order Date :- 12.9.2014

Rkb

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