Citation : 2014 Latest Caselaw 6436 ALL
Judgement Date : 12 September, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 26500 of 2014 Petitioner :- Dr. Shalav Sharma Respondent :- Principal Secretary(Health Deptt.) U.P. And 3 Others Counsel for Petitioner :- Kamlesh Shukla Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Dinesh Maheshwari,J.
As requested, put up this matter on 16.09.2014.
Order Date :- 12.9.2014
M.A.A.
(Dinesh Maheshwari, J.) ( S.K. Singh, J.)
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