Akhand Pratap Singh vs Secretary, Electricity Service ...
2014 Latest Caselaw 6434 ALL

Citation : 2014 Latest Caselaw 6434 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Akhand Pratap Singh vs Secretary, Electricity Service ... on 12 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 36213 of 2014
 

 
Petitioner :- Akhand Pratap Singh
 
Respondent :- Secretary, Electricity Service Commission And 2 Others
 
Counsel for Petitioner :- Ram Lal Singh
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

As requested, put up this matter on 15.09.2014.

Order Date :- 12.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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