Dr. Nagendra Swarup vs State Of U.P. & Another
2014 Latest Caselaw 6428 ALL

Citation : 2014 Latest Caselaw 6428 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Dr. Nagendra Swarup vs State Of U.P. & Another on 12 September, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 1864 of 2003
 

 
Applicant :- Dr. Nagendra Swarup
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Manu Khare,Govind Singh,Kamal Krishna
 
Counsel for Opposite Party :- Govt.Advocate,M.S. Tandon,Manish Tandon,Sharique Ahmad
 

 
Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Govind Singh, counsel for the applicant.

List in the next cause list.

Order Date :- 12.9.2014

Monika

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