Sunil & Others vs State Of U.P.
2014 Latest Caselaw 6427 ALL

Citation : 2014 Latest Caselaw 6427 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Sunil & Others vs State Of U.P. on 12 September, 2014

Bench: Amar Saran, Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 1376 of 2003
 

 
Appellant :- Sunil & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Umesh Chandra Mishra,R.B. Sahai,S.K. Dubey,Shivam Yadav
 
Counsel for Respondent :- D.G.A.,Manish Tewari
 

 
Hon'ble Amar Saran,J.

Hon'ble Karuna Nand Bajpayee,J.

The first bail application of Sushil was rejected on 10.9.2003.

There is no second bail application in this case.

The case is passed over.

Order Date :- 12.9.2014

Rkb

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