Geeta Devi And 6 Others vs Deena Nath Singh And Another
2014 Latest Caselaw 6425 ALL

Citation : 2014 Latest Caselaw 6425 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Geeta Devi And 6 Others vs Deena Nath Singh And Another on 12 September, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 48667 of 2014
 

 
Petitioner :- Geeta Devi And 6 Others
 
Respondent :- Deena Nath Singh And Another
 
Counsel for Petitioner :- K.N. Rai,Pradeep Singh Sengar
 
Counsel for Respondent :- Ragini Ojha,Ravindra Nath Chaubey
 

 
Hon'ble Abhinava Upadhya,J.

Ms.Rajni Ojha, learned counsel appearing for the respondent prays for and is allowed three weeks' time to file counter affidavit.

List immediately thereafter.

Order Date :- 12.9.2014

SKM

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