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Rajan Navneet Singh vs State Of U.P.And 2 Others
2014 Latest Caselaw 6420 ALL

Citation : 2014 Latest Caselaw 6420 ALL
Judgement Date : 12 September, 2014

Allahabad High Court
Rajan Navneet Singh vs State Of U.P.And 2 Others on 12 September, 2014
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 49248 of 2014
 

 
Petitioner :- Rajan Navneet Singh
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari,Ramesh Upadhyay
 

 
Hon'ble Manoj Misra,J.

Sri Neeraj Tiewari has accepted notice on behalf of respondent no. 3.

He prays for and is allowed two days' time to seek instructions in the matter.

Put up this case as fresh case on Tuesday i.e. 16.9.2014.

Order Date :- 12.9.2014

SKS

 

 

 
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