Ravindra Kumar Sarauniya vs Secretary, Dept. Of Higher ...
2014 Latest Caselaw 6418 ALL

Citation : 2014 Latest Caselaw 6418 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Ravindra Kumar Sarauniya vs Secretary, Dept. Of Higher ... on 12 September, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47971 of 2014
 

 
Petitioner :- Ravindra Kumar Sarauniya
 
Respondent :- Secretary, Dept. Of Higher Education And 3 Ors
 
Counsel for Petitioner :- Rakesh Kumar Pandey,Dinesh Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned Standing Counsel inrormed that instruction has not been received.

As prayed, put up this matter on 17.09.2014, as fresh.

Order Date :- 12.9.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

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