Radha Krishna @ Golaiya vs State Of U.P.
2014 Latest Caselaw 6417 ALL

Citation : 2014 Latest Caselaw 6417 ALL
Judgement Date : 12 September, 2014

Allahabad High Court

Radha Krishna @ Golaiya vs State Of U.P. on 12 September, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- APPLICATION U/S 482 No. - 6686 of 2006
 

 
Applicant :- Radha Krishna @ Golaiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri S.N. Yadav, counsel for the applicant.

List in the next cause list.

Order Date :- 12.9.2014

Monika

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